JUDGEMENT
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(1.) The Insolvency & Bankruptcy Board of India vide letter dated 03.07.2017 has recommended the name of Mr. Umesh Garg, Regn. No. (IBBI/IPA-001/IP-P00135/2017-18/10277) , D-15, Second Floor, Okhla Industrial Area, Phase-I, New Delhi, Email: umeshg60@gmail.com, Mobile Nos: 9818990001, as the Insolvency Resolution Professional. A copy of the application for assignment submitted by Mr. Umesh Garg has also been placed on record.
(2.) We accept the aforesaid recommendation and dispose of the reference made by The Insolvency & Bankruptcy Board of India.;
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