BEETA KONE TOOLS Vs. GEI INDUSTRIAL SYSTEMS LTD
LAWS(NCLT)-2017-7-127
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 10,2017

BEETA KONE TOOLS Appellant
VERSUS
Gei Industrial Systems Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Rajan Shah present for Operational Creditor/ petitioner. None present for Respondent.
(2.) Proof of service of date of hearing on Respondent filed.
(3.) Heard arguments of Learned Counsel for Petitioner.;


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