IN RE Vs. HIND MOTORS LTD
LAWS(NCLT)-2017-11-209
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 22,2017

IN RE Appellant
VERSUS
HIND MOTORS LTD Respondents

JUDGEMENT

R P Nagrath, Member - (1.) Mr. Krishan Vrind Jain, Liquidator The Liquidator has filed his preliminary report.
(2.) The matter be listed on 12.12.2017 and further progress report be put up in terms of the directions already issued.
(3.) The reports submitted by the Liquidator be kept in a sealed folder/envelope.;


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