JUDGEMENT
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(1.) Tcp 08/111/ NCI.T/MB/MAH/2012
This matter was in fact posted for hearing to provide consecutive hearings from today to 9,h of this month. But today's cause list being long and there are more than 35 matter of Insolvency and Bankruptcy on the Board, we are unable to take out time for this matter. In view of the same, this matter is posted to 6,7,10,13 and 14th November, 2017, with a direction to call this matter as 1st item in the second half of all these days.;
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