RELIANCE COMMERCIAL FINANCE LTD Vs. CYGNUS EQUIPMENT & RENTALS PVT LTD
LAWS(NCLT)-2017-11-692
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 23,2017

Reliance Commercial Finance Ltd Appellant
VERSUS
Cygnus Equipment And Rentals Pvt Ltd Respondents

JUDGEMENT

- (1.) Petition is dismissed as withdrawn.;


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