TATA CAPITAL FINANCIAL LTD Vs. SVOGI OIL GAS AND ENERGY LTD
LAWS(NCLT)-2017-10-108
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 26,2017

TATA CAPITAL FINANCIAL LTD Appellant
VERSUS
SVOGI OIL GAS AND ENERGY LTD Respondents

JUDGEMENT

- (1.) Arguments heard. Order reserved.;


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