JUDGEMENT
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(1.) Learned Advocate Mr. Nanavati Associates present for Applicant. Learned Advocate Mr. Rajesh Bohra present for Directors in IA 376/2017.
(2.) This application is filed by resolution professional seeking order of liquidation under section 33(2) of the Code.
(3.) This authority on the basis of petition filed by New Tech Fittings Pvt Ltd. (Corporate si Debtor) under section 10 of the Code, commenced the CIRP by appointing IRP.;
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