MANISH MEHTA & ORS Vs. AVJ DEVELOPERS (INDIA) PVT LTD
LAWS(NCLT)-2017-7-77
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 11,2017
Manish Mehta And Ors
Appellant
VERSUS
AVJ DEVELOPERS (INDIA) PVT LTD
Respondents
JUDGEMENT
- (1.) For Order see (IB) -147(PB) /2017.;
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