Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Tirth Nayak present for Operational Creditor/ Petitioner. Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Respondent. Proof of service filed.
(2.) Learned Advocate Mr. Raheel Patel i/b Nanavati Associates filed Vakalatnama for Respondent. Respondent counsel requested time to file objection.
(3.) Respondent shall file its obj ection within one serving a copy in advance to petitioner. List the matter on 22.11.2017 for hearing before admission.;