INDIA BULLS HOUSING FINANCE LTD Vs. DELTRONIX INDIA LTD
LAWS(NCLT)-2017-10-80
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 05,2017

INDIA BULLS HOUSING FINANCE LTD Appellant
VERSUS
DELTRONIX INDIA LTD Respondents

JUDGEMENT

- (1.) Pari heard for 09.10-2017.;


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