IN RE Vs. R R KABEL LIMITED

LAWS(NCLT)-2017-12-416

NATIONAL COMPANY LAW TRIBUNAL

Decided on December 13,2017

IN RE Appellant

VERSUS

R R Kabel Limited Respondents

- (1.) Csano.987/230-232/Nclt/Mb/Mah/2017 At request of the Petitioner Counsel, this Company Scheme Application is hereby dismissed as withdrawn.;