JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Ishan Shah with Learned Advocate Mr. Pavan Godiawala present for Applicant. Learned Advocate Mr. Ritu Raj Meena present for Respondent No.
(2.) Learned Advocate Ms. Himani Kishor Kini present for Respondent no. 3 (Indian Overseas Bank) . None appeared for Respondent no.
(3.) Learned Advocate Ms. Himani Kishor Kini filed Vakalatnama for Indian Overseas Bank, Respondent no. 3 filed reply. At request of applicant counsel, list the matter on 13.11.2017 for hearing before admission.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.