JUDGEMENT
-
(1.) Learned Advocate Mr. Nandish Chudgar i/b Nanavati Associates present for Operational Creditor/Petitioner.
(2.) Learned Senior Advocate Mr. Saurabh Soparkar with Learned Advocate Mr. Gurusharansingh Virk present for Respondent. List the matter on 21.12.2017.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.