DIAMOND POWER TRANSFORMERS LTD Vs. INDIAN OVERSEAS BANK & ORS
LAWS(NCLT)-2017-5-242
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 25,2017

DIAMOND POWER TRANSFORMERS LTD Appellant
VERSUS
Indian Overseas Bank And Ors Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Ishan Shah with Learned PCS Mr. Pinakin Shah present for Corporate Debtor/ Petitioner. None present for Respondents. Heard arguments of Learned Counsel for Petitioner.
(2.) Petitioner filed letter stating that address to the creditor dispatching the copy of the petition. It appears that copy of petition was dispatched on 23.05.2017 only.
(3.) Petitioner is directed to file minute papers relating to proceedings that are pending before DRT-II, Ahmedabad.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.