IN RE Vs. ROYAL CUSHION VINYL PRODUCTS LTD
LAWS(NCLT)-2017-8-75
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 04,2017

IN RE Appellant
VERSUS
ROYAL CUSHION VINYL PRODUCTS LTD Respondents

JUDGEMENT

M.K. Shrawat, Member - (1.) Learned Representative from the side of the Petitioner is present. In respect of Application furnished under the Insolvency Process under section 10 of the Code, seeking time to furnish complete details. Granted to remove the defects.
(2.) Adjourned to 12.09.2017.;


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