JUDGEMENT
Bikki Raveendra Babij, Member -
(1.) Learned PCS Mr. Rishikesh Vyas present for Operational Creditor/Petitioner.
(2.) Learned Advocate Mr. Harmish Shah present for Respondent. Learned PCS Mr. Rishikesh Vyas filed Memorandum of Appearance for Operational Creditor/Petitioner.
(3.) Learned Advocate Mr. Harmish Shah filed Vakalatnama for Respondent.;
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