MODI HITECH INDIA LTD Vs. PATEL HEAT EXCHANGERS PVT LTD
LAWS(NCLT)-2017-9-164
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 15,2017

MODI HITECH INDIA LTD Appellant
VERSUS
PATEL HEAT EXCHANGERS PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Mehul Surti present for Applicant/ Operational Creditor. None present for Respondent.
(2.) Proof of service of copy of application on Respondents filed.
(3.) It is noticed that Applicant not complied with section 9 (c) of the Code.;


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