RAMCO SYSTEMS LTD Vs. SPICEJET LTD
LAWS(NCLT)-2017-10-87
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 10,2017

RAMCO SYSTEMS LTD Appellant
VERSUS
Spicejet Ltd Respondents

JUDGEMENT

R. Varadharajan, Member - (1.) Heard, Order Reserved.;


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