SICOM LTD Vs. ABG INTERNATIONAL PVT LTD
LAWS(NCLT)-2017-8-250
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 22,2017

SICOM LTD Appellant
VERSUS
Abg International Pvt Ltd Respondents

JUDGEMENT

- (1.) Nozl]&Bp/Nclt/Mr/Mah;-In1 On verified of the record, since it appears that Form under Insolvency & Bankruptcy Code, 2016 has not been filed on or before 15.7.2017, this Company PetiHon is abated with liberty as mentioned m the Notification dated 29.6.2017.;


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