VITOL S A Vs. ASIAN NATURAL RESOURCES (INDIA) LTD & ORS
LAWS(NCLT)-2017-12-530
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 15,2017

Vitol S A Appellant
VERSUS
Asian Natural Resources (India) Ltd And Ors Respondents

JUDGEMENT

Manorama Kumari, Member - (1.) Learned Advocate Mr. Monaal Davawala present for Applicant. None present for Respondent. On the request of applicant. List the matter on 16.01.2018.;


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