NITIN KHANDELAWAL Vs. MAINI CONSTRUCTION EQUIPMENTS PVT LTD
LAWS(NCLT)-2017-10-271
NATIONAL COMPANY LAW TRIBUNAL
Decided on
October 23,2017
Nitin KhandelawalAppellant
VERSUS
Maini Construction Equipments Pvt LtdRespondents
JUDGEMENT
-
(1.) The report by the Insolvency Professional is taken on record and the same shall be examined in details at the time of final disposal of the petition.;