LLOYD INSULATIONS INDIA LTD Vs. CETHAR LTD
LAWS(NCLT)-2017-6-29
NATIONAL COMPANY LAW TRIBUNAL
Decided on June 08,2017

Lloyd Insulations India Ltd Appellant
VERSUS
CETHAR LTD Respondents

JUDGEMENT

- (1.) Counsel for both the parties present. Counsel for the respondent sought time to get instructions. Counsel for the respondent is directed to file counter in the matter. Put up on 16.06.2017 at 02.30 P.M.;


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