KUNAL FINANCE AND CREDIT PVT LTD Vs. ANIL LTD
LAWS(NCLT)-2017-8-74
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 04,2017

Kunal Finance And Credit Pvt Ltd Appellant
VERSUS
ANIL LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Ms. Natasha Sutaria present for Financial Creditor/ Applicant. None present for Respondent.
(2.) Proof of dispatch and service of application on Respondent filed.
(3.) Heard arguments of Learned Counsel for Applicant.;


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