INDSIL ENERGY & ELECTROCHEMICALS PVT LTD Vs. INDSIL HYDRO POWER & MANGANESE LTD

LAWS(NCLT)-2017-11-771

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 28,2017

Indsil Energy And Electrochemicals Pvt Ltd Appellant

VERSUS

Indsil Hydro Power And Manganese Ltd Respondents

- (1.) Counsel for applicant present. Heard. Order is reserved.;