Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Jignesh Kapadia present for Operational Creditor/Petitioner. None present for Respondent.
(2.) Proof of dispatch of notice of date of hearing on Respondent filed. Petitioner shall file proof of service of copy of application on Respondent.
(3.) Registry is directed to serve notice of date of hearing on Respondent along with copy of order under acknowledgment. List the matter on 24.11.2017.;