ALCHEMIST ASSET RECONSTRUCTION CO LTD Vs. TRIUPATI BUILDINGS & OFFICES PVT LTD
LAWS(NCLT)-2017-9-119
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 22,2017

ALCHEMIST ASSET RECONSTRUCTION CO LTD Appellant
VERSUS
TRIUPATI BUILDINGS And OFFICES PVT LTD Respondents

JUDGEMENT

M.M. Kumar, Member - (1.) For Order, see (IB) -190(PB) /2017.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.