CAPT SUNEEJ PRASHANT AGARWAL Vs. IRM LTD
LAWS(NCLT)-2017-12-595
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 21,2017

Capt Suneej Prashant Agarwal Appellant
VERSUS
Irm Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) None present for Operational Creditor/Petitioner. None present for Respondent.
(2.) Proof of dispatch of copy of petition on Respondent filed.
(3.) Petitioner shall file proof of service of copy of petition on Respondent.;


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