FOSECO INDIA LTD Vs. EVERON CASTINGS PVT LTD

LAWS(NCLT)-2017-6-41

NATIONAL COMPANY LAW TRIBUNAL

Decided on June 22,2017

Foseco India Ltd Appellant

VERSUS

EVERON CASTINGS PVT LTD Respondents

JUDGEMENT

K Anantha Padmanabha Swamy, Member - (1.) Counsel representing both the parties are present. Both the counsel sought time for their submissions. Put up on 23.06.2017 at 10.30 A.M.;

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