JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Ms. Purti Marwahaapa with Learned Advocate Mr. Arjun Sheth with Learned Advocate Ms. Krina Parekh i/b Learned Advocate Mr. Arvind Kumar Gupta present for Applicant. Learned Advocate Mr. Ameya Gokhale with Learned Advocate Mr. Nirag Pathak with Learned Advocate Mr. Shalin Jani i/b Shardul Amarchand Mangaldas & Co. present for RP in IA 352/2017. None appeared for SBI.
(2.) Proof of service of notice of date of hearing on IRP and SBI filed.
(3.) Objections filed by Respondent (RP).;
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