BANK OF BARODA Vs. AMRAPALI INFRASTRUCTURE PVT LTD

LAWS(NCLT)-2017-8-117

NATIONAL COMPANY LAW TRIBUNAL

Decided on August 01,2017

BANK OF BARODA Appellant

VERSUS

AMRAPALI INFRASTRUCTURE PVT LTD Respondents

- (1.) List this case along with C.P. No. (IB) -121(PB) /2017 which is posted for hearing on 02.08.2017.;