COC (SHIV COTGIN PVT LTD ) Vs. PREM LADDHA IRP
LAWS(NCLT)-2017-10-267
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 23,2017

Coc (Shiv Cotgin Pvt Ltd ) Appellant
VERSUS
Prem Laddha Irp Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Raju Kothari present for Applicant, None present for Respondent in IA 312/2017. Await confirmation for RP from IBBI.
(2.) List the matter on 07.11.2017.;


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