VCOMMISSION MEDIA PVT LTD Vs. AMERICAN SWAN LIFESTYLE PVT LTD

LAWS(NCLT)-2017-7-196

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 13,2017

Vcommission Media Pvt Ltd Appellant

VERSUS

American Swan Lifestyle Pvt Ltd Respondents

- (1.) Petition has been assigned to this Bench. None is present. Court notice be is issued to both the parties. To come up on 24th July 2017.;