- (1.) Learned Advocate Mr. Jaimin Dave present for Operational Creditor/ Applicant. Learned Advocate Mr, Harmish Shah present for Respondent in IA 350/2017.
(2.) Application is filed by petitioner seeking permission to withdrawn CP (IB) no, I 123 A/2017 on the ground that matter is settled.
(3.) In fact CP (IB) 123 A/2017 is reserved for orders. I f Hence, CP(IB) 123A/2017 is reopened in view of this application.;