ENERGY EFFICIENCY SERVICES LTD Vs. IAP COMPANY PVT LTD
LAWS(NCLT)-2017-12-940
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 13,2017

Energy Efficiency Services Ltd Appellant
VERSUS
Iap Company Pvt Ltd Respondents

JUDGEMENT

- (1.) Ld. Counsel for the Petitioner prays for permission to withdraw the present petition on account of certain technical defects. Liberty granted to file afresh. Dismissed as withdrawn.;


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