IDBI CAPITAL MARKETS & SECURITIES LTD Vs. GOENKA DIAMOND & JEWALS LIMITED

LAWS(NCLT)-2017-9-31

NATIONAL COMPANY LAW TRIBUNAL

Decided on September 04,2017

IDBI CAPITAL MARKETS And SECURITIES LTD Appellant

VERSUS

GOENKA DIAMOND And JEWALS LIMITED Respondents

M.M. Kumar, member - (1.) Learned Counsel for the petitioner requests for withdrawal of the petition. Dismissed as withdrawn.;