BEBB INDIA PVT LTD Vs. ABW INFRASTRUCTURE LTD & ORS
LAWS(NCLT)-2017-12-775
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 21,2017

Bebb India Pvt Ltd Appellant
VERSUS
Abw Infrastructure Ltd And Ors Respondents

JUDGEMENT

R.P. Nagrath, Member - (1.) After arguing for some time, learned counsel for applicant seeks to withdraw the instant application and, if need be, appropriate petition under Insolvency and Bankruptcy Code, 2016 may be filed.
(2.) With the aforesaid observation, CA No.224/2017 is dismissed as withdrawn.;


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