JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) None present for Operational Creditor/Petitioner. None present for Respondent.
(2.) Operational creditor who moved this application failed to appear before this Tribunal on 09.11.2017 and today also.
(3.) Operational creditor failed to comply with direction dated 09.11.2017. Hence. Petition is dismissed as default. No order as to costs.;
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