VISHWAM MERCHANTS PVT LTD Vs. VASAN HEALTHCARE PVT LTD

LAWS(NCLT)-2017-5-73

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 31,2017

VISHWAM MERCHANTS PVT LTD Appellant

VERSUS

VASAN HEALTHCARE PVT LTD Respondents

- (1.) Mr.S.Asayed Shuhaibb, Counsel for applicant present. Mr. Chirac Gunta The matter adjourned for hearing. Pnt np on 09.06.20H at 02 30 P.M;