SHASHI MALA CONSTRUCTIONS PVT LTD Vs. REGISTRAR OF COMPANIES, BIHAR
LAWS(NCLT)-2017-11-451
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 14,2017

Shashi Mala Constructions Pvt Ltd Appellant
VERSUS
REGISTRAR OF COMPANIES, BIHAR Respondents

JUDGEMENT

- (1.) Prayer is allowed. Petition is dismissed as withdrawn.;


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