JUDGEMENT
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(1.) Learned Advocate Mr. Jaimin Dave present for Applicant.
(2.) None present for Respondents no. 1 and 2 in IA 347/2017, Applicant is directed to give the details of the person in management of the company that are not co-operating by filing affidavit. i i LisUhe matter on 03.11.2017.;
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