UNIQUE ERECTORS & CONSULTANTS Vs. GEI POWER LTD
LAWS(NCLT)-2017-5-39
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 11,2017

UNIQUE ERECTORS And CONSULTANTS Appellant
VERSUS
GEI POWER LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned PCS Ms. Leena Agarwal present for Operational Creditor/ Petitioner. None present for Corporate Debtor.
(2.) Proof of service of notice of date of hearing on corporate debtor filed.
(3.) Heard Learned Counsel for Petitioner.;


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