Manorama Kumari, Member Judicial - (1.) Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Applicant. Learned Advocate Mr. Rajesh Bohra rpresent for Director of Corporate Debtor in IA 376/2017.
(2.) Additional affidavit is filed by the petitioner.
(3.) List the matter on 18.12.2017 for hearing.;