JUDGEMENT
V. Nallasenapalhy, Member -
(1.) A meeting of the Equity Shareholders of the First Applicant Company be convened and held at Plot No. 34/1, Rajiv Gandhi Infotech Park, MIDC, Hinjewadi, Pune 411057, Maharashtra on 31st October, 2017 at 11 a.m. for the purpose of considering and, if thought fit, approving, with or without modification(s) the proposed Scheme of Amalgamation of Apache Design Solutions Private Limited, Sequence Design (India) Private Limited and Computational Engineering India Private Limited with Ansys Software Private Limited.
(2.) A meeting of the Equity Shareholders of the Second Applicant Company be convened and held at Plot No. 34/1, Rajiv Gandhi Infotech Park. MIDC, Hinjewadi, Pune 411057, Maharashtra on 31st October, 2017 at 12 p.m. for the purpose of considering and, if thought fit, approving, with or without modification(s) the proposed Scheme of Amalgamation of Apache Design Solutions Private Limited. Sequence Design (India) Private Limited and Computational Engineering India Private Limited with Ansys Software Private Limited.
(3.) A meeting of the Equity Shareholders of the Third Applicant Company be convened and held at Plot No. 34/2, Rajiv Gandhi Infotech Park, MIDC, Hinjewadi, Pune 411057, Maharashtra on 31st October, 2017 at 2 p.m. for the purpose of considering and, if thought fit, approving, with or without modification(s) the proposed Scheme of Amalgamation of Apache Design Solutions Private Limited. Sequence Design (India) Private Limited and Computational Engineering India Private Limited with Ansys Software Private Limited.;
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