JUDGEMENT
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(1.) Learned Advocate Mr. Himanshu Desai present for Corporate Debtor/ Applicant. Learned Advocate Mr. Haresh Shah present for Respondent No. 1. Learned Advocate Mr. Kalpesh Patel Respondents Nos. 6, 8 and 11. Learned Advocate Mr. Kiran Panchal present for Respondent no. 7 (Sundaram Finance Ltd.) .
Learned Advocate Mr. Kiran Panchal filed Vakalatnama for Respondent no. 7 (Sundaram Finance Ltd.) . Objections filed by Respondent (Sundaram Finance Ltd) . Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondents. Order reserved.;
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