VIKAS ENTERPRISES & ANR Vs. ENVIIRO BULKK HANDLING SYSTEMS PVT LTD
LAWS(NCLT)-2017-7-571
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 28,2017

VIKAS ENTERPRISES And ANR Appellant
VERSUS
ENVIIRO BULKK HANDLING SYSTEMS PVT LTD Respondents

JUDGEMENT

M K Shrawat, Member - (1.) Tcp 244/IBC/NCLT/MB/MAH/2017 None Present from the side of the Petitioner/Creditor.
(2.) The matter is transferred from the Hon'ble High Court of Bombay pertaining to the provisions of 433(e) of the Companies Act, 1956. On transfer of such Petitions a list of the Transferred Cases was prepared and duly publicized to inform the parties concerned.
(3.) The matter was listed on 03.07.2017 and 28.07.2017. On these dates, nobody from the side of the Petitioner appeared.;


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