PSL LTD Vs. EDELWEISS ASSETS RECOUNSTRUCTION CO LTD & ORS
LAWS(NCLT)-2017-8-415
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 30,2017

Psl Ltd Appellant
VERSUS
Edelweiss Assets Recounstruction Co Ltd And Ors Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Navin Pahwa present for Applicant/Corporate Debtor. Learned Advocate Mr. Bhadrish Raju with Learned Advocate Mr. Jaimin Dave present for Intervener (Jotun India) .
(2.) Learned Advocate Mr. Anip Gandhi present for Respondent no. 1. None present for Respondents. Learned Counsel for both sides represented that stay granted by Hon'ble High Court of Bombay is still in force. List the matter on 14.09.2017.;


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