PARLE AGRO PVT LTD Vs. GRISHI MANGO PRODUCTS & EXPORTS PVT LTD
LAWS(NCLT)-2017-5-312
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 31,2017

Parle Agro Pvt Ltd Appellant
VERSUS
GRISHI MANGO PRODUCTS And EXPORTS PVT LTD Respondents

JUDGEMENT

- (1.) Mr. Jose John Counsel for the petitioner present. At this juncture, Mr. E. Prasanaa, appeared on behalf of the corporate debtor and prayed time. At his request, time is enlarged. Put up on 8.6.2017 at 2.30 P.M.;


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