JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned PCS Mr. Ashish Doshi present for Operational Creditor/Applicant. Learned r FCA Mr. Hiten Parikh present for Respondent. Proof of dispatch and service of copy of application on Respondent filed.
(2.) Learned FCA Mr. Hiten Parikh filed Memorandum of Appearance for Respondent. It is noticed that Applicant not complied with section 9(b) and (c) of the Code.
(3.) Applicant is directed to comply with section 9(b) and (c) of the Code and file complete fresh written communication in Form-2.
3. Applicant PCS is informed accordingly and it amounts to notice under the proviso to section 9 (5) of the code. For objection of Respondent, if any and for hearing before admission.;
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