TATA CAPTIAL FINANCIAL SERVICES LTD Vs. AMRAPALI INFRASTRUCTURE PVT LTD
LAWS(NCLT)-2017-9-26
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 04,2017

TATA CAPTIAL FINANCIAL SERVICES LTD Appellant
VERSUS
AMRAPALI INFRASTRUCTURE PVT LTD Respondents

JUDGEMENT

M.M. Kumar, Member - (1.) It has been brought to our notice that against the financial debtor namely M/s. Amrapali Infrastructure Pvt. Ltd. already CP. No, IB 123(PB) /2017 was filed which has been heard and orders are reserved. In this case also the Order is Reserved,;


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