ASGARALI ABBASBHOY PATEL & ANR Vs. SAI COPPER WIRE PVT LTD
LAWS(NCLT)-2017-11-751
NATIONAL COMPANY LAW TRIBUNAL
Decided on
November 27,2017
Asgarali Abbasbhoy Patel And Anr
Appellant
VERSUS
Sai Copper Wire Pvt Ltd
Respondents
JUDGEMENT
-
(1.) No one is present from either side.
(2.) Petition is dismissed for default of the parties.;
(2.) Petition is dismissed for default of the parties.;
Copyright © Regent Computronics Pvt.Ltd.